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[Cites 0, Cited by 0] [Section 6(5)] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(5)(a) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(a)to institute Professorship, Readership, [x x x] [Omitted by M.P. Act No. 10 of 1978.], Lecturerships and any other academic or teaching posts required by the University and to appoint persons to such posts in accordance with provisions of this Act;