Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 45 in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

45. Recreation facilities.

(1)A provision of guided recreation shall be made available to all juveniles or children in the institutions.
(2)It shall include indoor and outdoor games, music, television, picnics and outings, cultural programmes and library.