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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Odisha - Subsection

Section 68(2) in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994

(2)Such meeting shall be convened at the instance of the Election Commission soon after the publication of the names of elected Councillors in the Orissa Gazette under Sub-section (2) of Section 10 of the Act.