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[Cites 0, Cited by 0] [Section 131] [Entire Act]

State of Jharkhand - Subsection

Section 131(iii) in Bihar Education Code, 1961

(iii)Lady Social Education Organisers are expected to have a full knowledge and experience of rationalisation of household duties including use of alternative fuel, smokeless fire places, bath, habits of cleanliness, storage of food-stuffs, and drinking water.