Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] Union of India - Subsection Section 33(ii) in The Wild Life (Protection) Amendment Act, 2002 (ii)in clause (b), after the words" State Government", the words" subject to such conditions as may be specified by that Government" shall be inserted;
