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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Meghalaya - Subsection

Section 29(2)(e) in Meghalaya Municipal Act, 1973

(e)if he becomes subject to any disabilities stated in clauses (ii), (iii), (iv) (v) and (vi) of Section, 5, or