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[Cites 0, Cited by 0] [Section 143(27)] [Section 143] [Entire Act]

Union of India - Subsection

Section 143(27)(e) in Finance Act, 2012

(e)the installations, structures and vessels located in the continental shelf of India and the exclusive economic zone of India, for the purposes of prospecting or extraction or production of mineral oil and natural gas and supply thereof;