Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 373] [Entire Act] State of Assam - Subsection Section 373(2) in Gauhati Municipal Corporation Act, 1971 (2)The Commissioner shall cause such street, drain or premises to be sufficiently lighted or guarded during night while under construction or repair.
