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[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(3)(b) in Rajasthan Goods (Control of Production, Supply, Distribution and Trade and Commerce) Act, 2014

(b)where an order passed on appeal under sub-section (1) of section 10 so requires, or