Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Odisha - Subsection Section 7(2) in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly (2)The provisions of Sub-rules (2) to (5) (both inclusive) of Rule 6 shall apply mutatis mutandis to such election.
