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[Cites 0, Cited by 0] [Section 66(9)] [Section 66] [Entire Act]

State of Punjab - Subsection

Section 66(9)(e) in The Punjab Factory Rules, 1952

(e)The exits shall be clearly visible and suitably illuminated with suitable arrangement irrespective of the fact that whatever artificial lighting is to be adopted for this purpose, to maintain the required illumination in case of failure of the normal source of electric supply.