Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of West Bengal - Subsection Section 3(d) in West Bengal Contract Labour (Regulation and Abolition) Rules, 1972 (d)one person representing the Public Works Department to be appointed by the State Government in consultation with the Secretary, Public Works Department ;
