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The Conservator And Custodian Of Forest ... vs Sobha John Koshy And Anr. on 16 July, 2021

Author: B.R. Gavai

Bench: B.R. Gavai

                                                      1

     ITEM NO.24                    Court 13 (Video Conferencing)              SECTION XI-A

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

                         Miscellaneous Application No.737/2021 in C.A. No. 414/2021

     THE CONSERVATOR AND CUSTODIAN OF FOREST AND ORS.                      Petitioner(s)

                                                     VERSUS

     SOBHA JOHN KOSHY AND ANR.                                             Respondent(s)

     (IA No.59081/2021-CLARIFICATION/DIRECTION TO BE LISTED                          BEFORE
     HON'BLE   JUDGE-IN-CHAMBERS  FOR   CLARIFICATION REGARDING                       ORDER
     DT.19.11.2012 PASSED BY CHAMBER JUDGE.

     Date : 16-07-2021 This matter was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE B.R. GAVAI
                                               [IN CHAMBER]


     For Parties                       Mr. Kuriakose Varghese, Adv.
                                       Mr. V. Shyamohan, Adv.
                                       Mr. Surya Prakash, Adv.
                                       Ms. Sohini Chowdhury, Adv.
                                       M/S. Kmnp Law Aor, AOR

                                       Mr.   G. Prakash, AOR
                                       Mr.   Jishnu M.L., Adv.
                                       Ms.   Priyanka Prakash, Adv.
                                       Ms.   Beena Prakash, Adv.

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

At the request of the counsel two weeks’ time is granted to file reply.

List thereafter.

(TUSHAR BISHT) (NISHA TRIPATHI) COURT MASTER(SH) BRANCH OFFICER