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[Cites 0, Cited by 3] [Section 1(4)] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(4)(a) in The Apprentices Act, 1961

(a)any area or to any industry in any area unless the Central Government by notification in the Official Gazette specifies that area or industry as an area or industry to which the said provisions shall apply with effect from such date as may be mentioned in the notification;