Section 3(1)(b) in The Mines Act, 1952

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Union of India - Subsection

Section 3(1)(b) in The Mines Act, 1952

(b)any mine engaged in the extraction of kankar , murrum , laterite, boulder, gravel, shingle, ordinary sand (excluding moulding sand, glass sand and other mineral sands), ordinary clay (excluding kaolin, china clay, white clay or fire clay), building stone, slate, road metal, earth, fullers earth , marl, chalk and lime stone:

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Union of India - Subsection

Section 3(1)(b) in The Mines Act, 1952