Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 51 in The U.P. Minor Minerals (Concession) Rules, 1963 51. Restrictions on grant of mining permit. - No mining permit shall be granted to a person who is not an Indian national or for a period of more than six months.
