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State of Odisha - Section

Section 5 in The Puri Shri Jagannath Temple (Administration) Rules, 1952

5. Preparation of record under Part II.

- For preparing the record under Part II, the Special Officer shall, with respect to watch temple recorded under Part I, record all the 'nitis', making mention, among other things, the daily, periodical of festive nature of the 'nitis', appointed time, the details of procedure, the materials specifying quality and quantity required for use, raw cooked or otherwise, the sources of their supplies as well as various classes of Sevaks, Pujaris or other persons employed or connected therewith and their duties and remuneration, if any, for performing such duties, and such record shall be in Form B.