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[Cites 0, Cited by 0] [Section 35AD(2)] [Section 35AD] [Entire Act]

Union of India - Subsection

Section 35AD(2)(A) in The Income Tax Act, 1961

(A)is owned by a company registered in India or by a consortium of such companies or by an authority or a board or corporation or any other body established or constituted under any Central or State Act;