Section 2(1)(j) in The Consumer Protection Act, 1986

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(j)“manufacturer” means a person who—

(i)makes or manufactures any goods or parts thereof; or

(ii)does not make or manufacture any goods but assembles parts thereof made or manufactured by others; or

(iii)puts or causes to be put his own mark on any goods made or manufactured by any other manufacturer;

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