Calcutta High Court
Saj Food Products Pvt Ltd vs M/S Parle Biscuits Pvt Ltd on 2 September, 2024
OCD-11-12 IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
(Commercial Division)
IA NO. GA-COM/2/2024
In IP-COM/16/2024
SAJ FOOD PRODUCTS PVT LTD
IA NO. GA-COM/3/2024
In IP-COM/16/2024
SAJ FOOD PRODUCTS PVT LTD
Vs
M/S PARLE BISCUITS PVT LTD
BEFORE:
The Hon'ble JUSTICE KRISHNA RAO
Date: 2nd September, 2024.
Appearance:
Mr. Ranjan Bachawat, Sr. Adv.
Mr. Debnath Ghosh, Adv.
Mr. Biswaroop Mukherjee, Adv.
Mr. Abhijit Sarkar, Adv.
... for the plaintiff.
Mr. S. N. Mookherjee, Sr. Adv.
Mr. Sayantan Bose, Adv.
Mr. Tanmoy Roy, Adv.
Mr. Yash Singhi, Adv.
Mr. Deep Bhattacharyya, Adv.
... for the respondent.
The Court : Mr. Ranjan Bachawat, learned Senior Advocate appears for the plaintiff and Mr. S. N. Mookherjee, learned Senior Advocate appears for the respondent.
Counsel for the defendant has argued at length in connection with GA/3/2024 but due to paucity of time hearing could not be concluded.
List the matter on 3rd September, 2024 at 3.45 p.m. (KRISHNA RAO, J.) mg