Andhra Pradesh High Court - Amravati
Primus Fasteners Llp vs Andhra Pradesh State Financial ... on 17 October, 2022
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI MAIN CASE No: W.P. No.31820 of 2022 PROCEEDING SHEET Sl. OFFICE DATE ORDER No NOTE.
Transfe
4. 17.10.2022 NJS,J rred to io Concerned Officer along with the Original folder Record is present before this Court. before correcti It is stated by the learned Standing Counsel for ons. APSFC that a counter is filed along with the relevant B/o. document vide U.S.R.No.72937 dated 17.10.2022.
Registry to verify and put up the same along with the record.
List this case on 01.11.2022 for filing reply, if any.
Interim order granted on the earlier occasion is extended till then.
_____ NJS, J BLV