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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Madhya Pradesh - Subsection

Section 19(1)(a) in The M.P. Rajya Matsya Vikas Nigam Adhiniyam, 1979

(a)with the prior approval of the State Government issue and sell bonds and debentures and other securities carrying interest;