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Union of India - Section

Section 124A in The Drugs and Cosmetics Rules, 1945

124A. [ [Omitted 'Standards for veterinary drugs. - For drugs intended for veterinary use, the standards shall be those given in the current edition for the time being in force of the British Pharmacopoeia (Veterinary)' by Notification No. G.S.R. 103(E), dated 2.2.2017 (w.e.f. 21.12.1945).]

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