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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(2) in Tamil Nadu Handloom Worker (Conditions of Employment and Miscellaneous Provisions) Rules, 1982

(2)The competent authority shall, if he approves of the transfer, enter on the licence under his signature an endorsement to the effect that the licence has been transferred to the applicant.