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Punjab-Haryana High Court

Bakhshish Singh @ Chiri vs State Of Punjab on 3 March, 2011

Author: K.C. Puri

Bench: K.C. Puri

IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH

                              Crl.M. No. M-3119 of 2011 (O&M)
                              Date of decision : 3.3.2011

                             ...

    Bakhshish Singh @ Chiri
                                           ................Petitioner

                              vs.

    State of Punjab
                                          .................Respondent



    Coram: Hon'ble Mr. Justice K.C. Puri



    Present: None for the petitioner
                ...

    K.C. Puri, J.

Crl.M. No. 10568 of 2011 has been filed for withdrawal of the main petition bearing Crl.M.No. M-3119 of 2011.

Crl.M.No. M-3119 of 2011 is pre-poned to today and the same stands dismissed as withdrawn, as prayed for.

( K.C. Puri ) 3.3.2011 Judge chugh