Punjab-Haryana High Court
Bakhshish Singh @ Chiri vs State Of Punjab on 3 March, 2011
Author: K.C. Puri
Bench: K.C. Puri
IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH
Crl.M. No. M-3119 of 2011 (O&M)
Date of decision : 3.3.2011
...
Bakhshish Singh @ Chiri
................Petitioner
vs.
State of Punjab
.................Respondent
Coram: Hon'ble Mr. Justice K.C. Puri
Present: None for the petitioner
...
K.C. Puri, J.
Crl.M. No. 10568 of 2011 has been filed for withdrawal of the main petition bearing Crl.M.No. M-3119 of 2011.
Crl.M.No. M-3119 of 2011 is pre-poned to today and the same stands dismissed as withdrawn, as prayed for.
( K.C. Puri ) 3.3.2011 Judge chugh