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[Cites 0, Cited by 0] [Section 40(7)] [Section 40] [Entire Act]

State of Uttar Pradesh - Subsection

Section 40(7)(a) in U.P. State Co-operative Societies Election Rules, 2014

(a)permit any clerical error in the nomination papers in regard to the names or numbers to be corrected in order to bring them in conformity with the corresponding entries in the voters' list;