Section 75 in The Appellate Tribunal for Petroleum and Natural Gas (Procedure, Form, Fee and Record of Proceedings) Rules, 2009
75. Annexures to the affidavit.
- Documents accompanying an affidavit shall be referred to therein as Annexures and the deponent shall make endorsements thereon identifying and numbering the documents and the attestor shall also attest the endorsements.Chapter - XIII Discovery, Production and Return of Documents
