Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 95(2A)] [Section 95] [Entire Act]

State of Karnataka - Subsection

Section 95(2A)(a) in Karnataka Land Revenue Act, 1964

(a)a certificate from a Structural Engineer is produced regarding the structural stability of such building;