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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(ii) in U.P. Zila Panchayats (Conduct of Proceedings) Rules, 1962

(ii)"Adhyaksha" shall mean the Adhyaksha of a [Zila Panchayat] [Substituted by U.P. Act No. 9 of 1994.];