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[Cites 0, Cited by 0] [Section 14(8)] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(8)(VII) in Rajasthan Minor Mineral Concession Rules, 2017

(VII)A scanned copy of power of attorney in format as specified in Form -4 or resolution of board of directors in favour of person submitting bid in case of a firm or company, as the case may be;