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[Cites 0, Cited by 0] [Section 53(3)] [Section 53] [Entire Act]

State of Tamilnadu - Subsection

Section 53(3)(b) in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006

(b)such tendered ballot paper and its counter-foil shall be endorsed on the back with the words "tendered ballot paper" by the Presiding Officer in his own hand' and signed by him.