Supreme Court - Daily Orders
The Collector,Damoh . vs Sushil Kumar Jain on 12 April, 2017
ITEM NO.7 REGISTRAR COURT. 2 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M V RAMESH
Petition(s) for Special Leave to Appeal (C) No(s). 39517/2013
THE COLLECTOR,DAMOH & ORS. Petitioner(s)
VERSUS
SUSHIL KUMAR JAIN & ORS. Respondent(s)
(with appln. (s) for deletion of respondents and office report)
Date : 12/04/2017 This petition was called on for hearing today.
For Petitioner(s) Mr.Dhirendra Singh Parmar,Adv.
Mr. Mishra Saurabh,Adv.
For Respondent(s)
Mr. Sanjay K. Agrawal,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Ld.Counsel for the petitioners has filed an application for deletion in respect of respondent Nos. 5 and 6. The said application be placed before the Hon'ble Judge in Chambers.
(M V RAMESH) Registrar MG Signature Not Verified Digitally signed by MADHU GROVER Date: 2017.04.12 16:01:05 IST Reason: