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Supreme Court - Daily Orders

The Collector,Damoh . vs Sushil Kumar Jain on 12 April, 2017

     ITEM NO.7                          REGISTRAR COURT. 2                        SECTION IVA

                                   S U P R E M E C O U R T O F             I N D I A
                                           RECORD OF PROCEEDINGS


                                            BEFORE THE REGISTRAR MR. M V RAMESH

     Petition(s) for Special Leave to Appeal (C) No(s).                           39517/2013

     THE COLLECTOR,DAMOH & ORS.                                                   Petitioner(s)

                                                       VERSUS

     SUSHIL KUMAR JAIN & ORS.                                                     Respondent(s)

     (with appln. (s) for deletion of respondents and office report)


     Date : 12/04/2017 This petition was called on for hearing today.



     For Petitioner(s)                  Mr.Dhirendra Singh Parmar,Adv.
                                        Mr. Mishra Saurabh,Adv.


     For Respondent(s)
                                            Mr. Sanjay K. Agrawal,Adv.



                             UPON hearing the counsel the Court made the following
                                                O R D E R

Ld.Counsel for the petitioners has filed an application for deletion in respect of respondent Nos. 5 and 6. The said application be placed before the Hon'ble Judge in Chambers.

(M V RAMESH) Registrar MG Signature Not Verified Digitally signed by MADHU GROVER Date: 2017.04.12 16:01:05 IST Reason: