Bombay High Court
The Commissioner Of Income Tax ... vs Bnp Paribas Sa on 20 August, 2019
Bench: M.S. Sanklecha, Nitin Jamdar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INCOME TAX APPEAL(IT) NO. 825 OF 2017
The Commissioner Of Income, International ....Appellants
Taxation-1
V/S
Bnp Paribas Sa ....Respondent
WITH INCOME TAX APPEAL(IT) NO. 826 OF 2017 The Pr. Commissioner Of Income International ....Appellants Taxation 1 V/S Bnp Baribas Sa ....Respondent WITH INCOME TAX APPEAL(IT) NO. 860 OF 2017 The Commissioner Of Income ,international ....Appellants Taxation-1 V/S Bnp Paribus Sa ....Respondent WITH INCOME TAX APPEAL(IT) NO. 2326 OF 2018 Bnp Paribas Sa (formerly Known As Banque ....Appellants National De Paris) V/S Additional Director Of Income Tax ....Respondent (international Taxation) - Range 3 And Another Page 1/2 ::: Uploaded on - 20/08/2019 ::: Downloaded on - 21/08/2019 03:14:09 ::: WITH INCOME TAX APPEAL(IT) NO. 1037 OF 2019 The Commissioner Of Income Tax International ....Appellants Taxation-1 V/S Bnp Paribas Sa ....Respondent A. R. Malhotra i/b. S. V. Bharucha for Appellants Atul Karsandas Jasani for Respondent No. 1 CORAM : M.S. SANKLECHA & NITIN JAMDAR, JJ DATE : 20th August, 2019 P.C. :
Mr. Malhotra states that AOR Mrs. Bharucha is unwell and request to stand over the matter. Upon his request, stand over till 27th August,2019.
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 20/08/2019 ::: Downloaded on - 21/08/2019 03:14:09 :::