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[Cites 0, Cited by 0] [Section 93(3)] [Section 93] [Entire Act]

State of West Bengal - Subsection

Section 93(3)(a) in New Town, Kolkata Development Authority Act, 2007

(a)obtain from the water-mains of the Development Authority such quantity of water as may be adequate for the requirement of the persons occupying in, or employed upon, the building or the land, as the case may be, and