Section 7 in THE NATIONAL CAPITAL TERRITORY OF DELHI (INCREDIBLE INDIA) BED AND BREAKFAST ESTABLISHMENTS (REGISTRATION & REGULATION) ACT, 2007
7. Restrictions on owners of establishments.- The owner of the establishment
shall not –(i)maintain a front office and the entire house should appear like a normalresidential house;(ii)carry out or allow any commercial activity of tours and travel, sight-seeing,transport, handicrafts or any other similar activity in or from the establishment;(iii)indulge or allow any such activity which adversely affects the privacy and rightsof the neighbours and residents of the locality;(iv)make misrepresentation to any person in respect of the establishment; and(v)indulge in any kind of touting activity.
