Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18(12)] [Section 18] [Entire Act]

State of Andhra Pradesh - Subsection

Section 18(12)(i) in Dr. Abdul Haq Urdu University Act, 2016

(i)define the duties and conditions of service for the teachers and other employees keeping in view the University objectives and the requirements of performance and quality;