Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 87] [Entire Act] State of Kerala - Subsection Section 87(1) in Kerala Police Act, 2011 (1)Every member who joins the Police Force under this Act shall on satisfactory completion of training take an oath in the fixed format before the appointing authority or an officer nominated by him.
