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State of West Bengal - Section

Section 11 in Simplified Procedure of Mutation

11. That the statements made here in above are true to the best of my information, knowledge and belief and nothing material has been concealed therein.

District Police Station Mouzawith J.L.NO. KhatianNo., Plot No. Total Area Area owned
             
Form ATo............................................................................(Name and address of the applicant)Reference...................................................................He/She is informed that his/her name has been mutated in respect of the land described in the schedule below.The Schedule