Madhya Pradesh High Court
Jonathan Allen vs Zoom Developers Pvt.Ltd. on 28 September, 2015
Author: Prakash Shrivastava
Bench: Prakash Shrivastava
1
Company Petition No.4/2010
28.09.2015
Mr. Vijayesh Atre, counsel for the petitioner.
Mr. Sudhanshu Vyas, counsel for the respondent.
It is pointed out that in Company Petition No.3/2010 as well as Company Petition No.9/11, the order of winding up of the respondent-company has already been passed.
In view of this, no separate order regarding winding up is required in the present case.
List along with company petition No.3/10 and 9/11 on 2.11.2015.
(Prakash Shrivastava, J.) mk