Delhi High Court - Orders
Ramanlal Kishandas Kothari And Anr vs Aska Equipments Pvt.Ltd. And Ors on 9 July, 2025
$~22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 468/2023, CC(COMM) 14/2023, CC(COMM) 5/2024,
I.A. 13568/2023-Sta, I.A. 13571/, I.A. 13572/2023
RAMANLAL KISHANDAS KOTHARI AND ANR .....Plaintiffs
Through: Mr. Animesh Rastogi, Ms. Neha
Rastogi, Mr. Vibhav Singh and Mr.
Shashank Pandey, Advocates.
versus
ASKA EQUIPMENTS PVT.LTD. AND ORS. .....Defendants
Through: Mr. Saikrishna Rajagopala, Mr.
Amitavo Mitra, Ms. Priyam
Lizmory, Mr. Shobhit Agrawal and
Ms. Manisha Singh, Mr. Victor
Vaibhav Tandon and Mr. Ayush
Saxena, Advocates.
CORAM:
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 09.07.2025
1. Learned counsel for the plaintiffs submits that although the written synopsis has been filed, however the same is not on record.
2. Let the same be brought on record subject to removal of the office objection, if any.
3. Renotify for arguments on 08.08.2025.
SAURABH BANERJEE, J JULY 9, 2025/PB This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/07/2025 at 22:00:32