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Delhi High Court - Orders

Ramanlal Kishandas Kothari And Anr vs Aska Equipments Pvt.Ltd. And Ors on 9 July, 2025

                       $~22
                       *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                       +         CS(COMM) 468/2023, CC(COMM) 14/2023, CC(COMM) 5/2024,
                                 I.A. 13568/2023-Sta, I.A. 13571/, I.A. 13572/2023

                                 RAMANLAL KISHANDAS KOTHARI AND ANR .....Plaintiffs
                                             Through: Mr. Animesh Rastogi, Ms. Neha
                                                      Rastogi, Mr. Vibhav Singh and Mr.
                                                      Shashank Pandey, Advocates.
                                             versus
                                 ASKA EQUIPMENTS PVT.LTD. AND ORS.        .....Defendants
                                             Through: Mr. Saikrishna Rajagopala, Mr.
                                                       Amitavo Mitra, Ms. Priyam
                                                       Lizmory, Mr. Shobhit Agrawal and
                                                       Ms. Manisha Singh, Mr. Victor
                                                       Vaibhav Tandon and Mr. Ayush
                                                       Saxena, Advocates.

                                 CORAM:
                                 HON'BLE MR. JUSTICE SAURABH BANERJEE
                                                               ORDER

% 09.07.2025

1. Learned counsel for the plaintiffs submits that although the written synopsis has been filed, however the same is not on record.

2. Let the same be brought on record subject to removal of the office objection, if any.

3. Renotify for arguments on 08.08.2025.

SAURABH BANERJEE, J JULY 9, 2025/PB This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/07/2025 at 22:00:32