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[Cites 0, Cited by 0] [Section 568] [Entire Act]

State of Bihar - Subsection

Section 568(a) in Civil Court Rules of the High Court of Judicature at Patna

(a)When presiding on the Bench District Judges, Additional District Judges and Subordinate Judges shall wear, over a dark-coloured coat, a Judge's or King's Counsel's gown made of back alpaca, with Barrister's bands.