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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Himachal Pradesh - Subsection

Section 15(1)(b) in The Himachal Pradesh Forest Produce (Regulation of Trade) Act, 1982

(b)when any property other than forest produce has been seized as liable to confiscation, to release the same on payment of the value thereof as may be determined by such officer.