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[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(1)(iv) in The Juvenile Justice (Care and Protection of Children) Act, 2000

(iv)any social worker or a public spirited citizen [* * *] [The words " authorised by the State Government" omitted by Act 33 of 2006, Section 17 (w.e.f. 22.8.2006).]; or