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[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Odisha - Subsection

Section 90(3) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(3)In cases where any of the provisions of these regulations are at variance with provisions of any Zonal Development Plan the provisions of the concerned Zonal Development Plan shall prevail.