Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(3) in Bhadohi Industrial Development Area (Preparation and Finalisation of Plan) Regulations, 2003

(3)The Draft Plan may indicate, define and provide for-
(a)the existing and proposed public building, and
(b)all or any of the matters specified in Regulation 4.