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[Cites 0, Cited by 0] [Section 82(1)] [Section 82] [Entire Act]

Union of India - Subsection

Section 82(1)(a) in The Coal Mines Regulations, 2011

(a)there shall be on the drum such flanges, and also if the drum is conical or spiral such other appliances, as will be sufficient to prevent the rope from slipping or coiling unevenly;