Bombay High Court
Navodaya Vidyalaya Samiti vs Navodaya Vidyalaya Samiti Nvs Retired ... on 9 September, 2025
915-WP.3140.2025.doc
JVS.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 3140 OF 2025
JAYANT
VISHWANATH
SALUNKE Navodaya Vidyalaya Samiti } Petitioner
Digitally signed by
JAYANT VISHWANATH
versus
SALUNKE
Date: 2025.09.10
10:55:28 +0530
Navodaya Vidyalaya Samiti NVS }
Retired Employees Association }
& Ors. } Respondents
Ms. Neeta Masurkar, Advocate for the Petitioner.
Mr. Rahul G. Walia with Mr. Vilas B. Tapkir, Advocates
for Respondent Nos. 1 to 3.
Mr. Aniruddha A. Garge, Advocate for Respondent No. 4.
CORAM: SHREE CHANDRASHEKHAR, CJ. &
GAUTAM A. ANKHAD, J.
DATE: 9th SEPTEMBER 2025
P.C.:
A copy of the communication dated 12th August 2025 is tendered in the Court, which is taken on record.
2. Post the matter on 10th September 2025.
[GAUTAM A. ANKHAD, J.] [CHIEF JUSTICE] 1 ::: Uploaded on - 10/09/2025 ::: Downloaded on - 10/09/2025 21:32:36 :::