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[Cites 0, Cited by 0] [Section 250(1)] [Section 250] [Entire Act]

State of Tamilnadu - Subsection

Section 250(1)(a) in Tamil Nadu District Municipalities Act, 1920

(a)to construct or establish any factory, workshop or work-place in which it is proposed to employ steam-power, water-power or other mechanical power or electrical power, or