Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 621 in The Orissa Estates Abolition Rules, 1952 621. The rules in this Chapter will regulate the procedure with regard to the payment of compensation payable under the Orissa Estates Abolition Act, 1951.
