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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(a) in Tamil Nadu Town Panchayat Establishment (Qualification and Recruitment of Office Assistants) Rules, 1988

(a)Services as Office Assistants in Offices, Public Health Maestri, Public Health Worker, Sanitary Worker, Scavengers, Sweeper, Gardener, Watchman, Watchman-cum-Gardner and Waterman-cum-Watchman, etc.